1. Complaining about Spouse to Employer using Derogatory Terms amounts to Cruelty: High Court
4. High Court to pronounce judgement on School Jobs Scam on Monday
5. Supreme Court asks if Voters can get VVPAT Slip, ECI flags Big Risk
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Friday, 03, May, 2024
- Job Post: Law Researcher at High Court of Jharkhand, Ranchi [Salary Worth Rs. 40k; On-site]: Apply by May 5!
- हाईकोर्ट ने मनीष सिसोदिया की जमानत याचिका पर ED,CBI से मांगा जवाब
- SNG & Partners advises Axis Bank Limited in relation to construction finance amounting to INR 700 crores sanctioned to Prestige Falcon Business Parks
- Job Post: Legal Assistant at Legastice, Chennai [2 Vacancies, PQE 1-3 Years; CTC Upto INR 3 L]: Apply Now!
- Job Post: Real Estate Professional at ADPL World, Delhi: Apply Now!
- Job Post: Researcher at ALPN (Animal Law & Policy Network) Research Foundation [On-site; 2 Vacancies; Salary Worth Rs. 8-10L]: Apply by May 31!
- 'मुझे अपना इंटर्न बना लो', सुप्रीम कोर्ट में SG तुषार मेहता ने अभिषेक मनु सिंघवी से की गुजारिश
- We may consider interim bail to Arvind Kejriwal due to elections, says Supreme Court
- High Court directs action against use of oxytocin in dairy colonies
- Arvind Kejriwal in custody following judicial orders, says Delhi HC, dismisses plea challenging his arrest
- Bhima Koregaon Case: Delhi University's Associate Professor Hany Babu withdraws bail plea in Supreme Court
- Job and Internship Opportunity at AE Corp Judice, Chandigarh [2 Vacancies; in-person]: Apply by May 5
- सुप्रीम कोर्ट ने GST कानून में हुईं गिरफ्तारियों और नोटिस का डाटा से केंद्र सरकार मांगा, कहा- लोगों का शोषण न हो
- 'किसी को राहुल गांधी या लालू यादव नाम रखने से नहीं रोक सकते...,' जानिए क्यों सुप्रीम कोर्ट ने की टिप्पणी?
- High Court dismisses EX-CM Hemant Soren's writ petition challenging ED arrest
